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[Cites 0, Cited by 0] [Section 11] [Entire Act]

State of Odisha - Subsection

Section 11(2) in The Puri Raj Bhavan (Maintenance and Management) Rules, 1991

(2)Unauthorised persons shall not be, allowed to enter the premises of the Puri Raj Bhavan and the prevalent system of protection by security personnel shall continue.