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State of Odisha - Section

Section 11 in The Puri Raj Bhavan (Maintenance and Management) Rules, 1991

11. Proper upkeep and management.

(1)The Collector shall ensure that the premises of the Puri Raj Bhavan are not used for any political or communal meeting or for any social congregation of people.
(2)Unauthorised persons shall not be, allowed to enter the premises of the Puri Raj Bhavan and the prevalent system of protection by security personnel shall continue.
(3)The Collector, the Comptroller and other authorised officers shall visit the Puri Raj Bhavan, from time to time, to ensure proper upkeep and efficient management of the Puri Raj Bhavan.