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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Uttar Pradesh - Subsection

Section 5(3) in The U.P. Ground Water (Engineers and Scientists) Service Rules, 1999

(3)Superintending Engineer (Mechanical/Civil). - By promotion through the Selection Committee from amongst substantively appointed Executive Engineers (Mechanical) and Executive Engineers (Civil) who have completed seven years' service as such and a total service of fifteen years in the Department on the first day of the year of recruitment.