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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Haryana - Subsection

Section 2(xx) in The Faridabad Complex Water-Supply Bye-laws

(xx)"Temporary purpose in relation to the use of any pipe" means building, demolition or constructional work for such periods as the work is in progress or any other temporary purpose for a period not exceeding one month or such longer period as the Administration approves in any particular case.