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State of Haryana - Section

Section 2 in The Faridabad Complex Water-Supply Bye-laws

2.

In these bye-laws, unless the context otherwise requires, -
(i)"Administration" means the Administration of the Faridabad Complex established under Section 3 of the Faridabad Complex (Regulation and Development) Act, 1971.
(ii)"Specifications" means ISI specifications and where they don't exist relevant British Standard Specifications.
(iii)"Capacity" in relation to storage cistern means the capacity of the cistern measured up to the water-line.
(iv)The works "Chief Administrator" means the Chief Administrator appointed under Section 4 of the Faridabad Complex (Regulation and Development) Act, 1971, and shall also include such other officers of the Administration as authorised by the Chief Administrator to exercise his powers under these Bye-laws.
(v)"Communication Pipe" means any pipe or system of pipes along with all fittings thereto, by means of which water is supplied to a building, house or land from the city supply main including the connection pipe, meter and their fittings.
(vi)"connection pipe" means any pipe from the ferrule to tap connection the city supply main with a service pipe.
(vii)"Consumer" means any corporate body, person or persons supplied or applying to be supplied with, or using water from the city water works, or any person persons otherwise liable for the payment of water charges.
(viii)"Consumer's pipes" and "Consumer's fittings" means all pipes, fitting such as taps, cocks, valves, meters, cisterns, baths, water-closets, lavatories basins and other similar apparatus used in connection with the supply and use of water from the waterworks and which are not the property of the Fraidabad Complex Administration.
(ix)"Corrosion resisting alloy" means an alloy which is highly resistant to corrosion by the water supplied by the Administration.
(x)"Cylinder" means a cylindrical closed vessel capable of containing water under pressure greater than atmospheric pressure.
(xi)"Distributing pipe" means any consumer's pipe, which is not subject to water pressure from the city supply main but conveys water supplied by the Faridabad Complex Administration from a stoppage cistern and under pressure from such cistern only.
(xii)"Ferrule" means a ferrule connecting a connection pipe with the city supply main.
(xiii)"House" means dwelling house, whether a private dwelling house or not, and includes any part of a building if that part is occupied as a separate dwelling house or any land to which water from the waterworks is supplied.
(xiv)"Service pipe" means any pipe other than a connection pipe, for supplying water from a city supply main to any premises as is subject to water pressure from that main, or would be so subject but for the closing of some tap.
(xv)"Schedule A and Schedule B" means Schedule A and Schedule B attached to these bye-laws.
(xvi)"Stand post" means a point of public water-supply provided with a tap or other mechanical contrivance for opening or closing the supply.
(xvii)"Storage cistern" means any cistern, other than a flushing cistern having a free water surface under atmospheric pressure from which water supplied from the city water works is delivered for use otherwise than through a draw-off tap fixed to the cistern.
(xviii)"Stop tap" means stop cock, stop valve and any other device fitted at the end of a connection pipe furthest away from the city supply main, for the purpose of shutting of or regulating the supply of water from the main to any house, building or land.
(xix)"Tank" means a non-cylindrical closed vessel capable of containing water under pressure greater than atmospheric pressure.
(xx)"Temporary purpose in relation to the use of any pipe" means building, demolition or constructional work for such periods as the work is in progress or any other temporary purpose for a period not exceeding one month or such longer period as the Administration approves in any particular case.
(xxi)"water-line in relation to a cistern" means the top water-line by which the cistern is described to work.
(xxii)"watering pipe" means an overflow pipe so fixed that its outlet is in an exposed and conspicuous position whether the discharge of any water therefrom may be readily seen
Public Water-Supply