Section 11(1) in Jawaharlal Institute of Post-Graduate Medical Education and Research Puducherry, Regulations, 2008
(1)Any business which may be necessary for the Institute to transact may, if the President so directs be dealt with by circulation of papers under registered cover among all members for the time being in India at their usual addresses and any resolution so circulated shall be taken as passed if majority of member approve it, in writing, and shall be as effectual and binding as if the resolution has been passed at a meeting of the Institute.
