Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Tamilnadu - Subsection Section 2(c) in Nilgiris Fishing Rules, 1966 (c)"Fishing" means and includes capture of, or attempt to capture, fish by any means including hooks and lines, fixed engines, curves, weirs or nets or by damming or baling of any water;
