Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Odisha - Subsection

Section 7(6) in The Orissa Children's and Women's Welfare Service Rules, 1989

(6)From the list referred to in Sub-rule (5), candidates numbering five times the number of vacancies that have arisen and are likely to arise during the recruitment year will be selected in order or their inter se position in the said list and be asked to appear at a viva voce test to be conducted by the Selection Committee.