Section 2 in The Orissa Subordinate Fisheries Service Rules, 1994
2. Definitions.
(1)In these rules, unless the context otherwise requires-(a)"Appointing authority" means the Director of Fisheries;(b)"Commission" means the Subordinate Staff Selection Commission constituted under Rule 3 of the Orissa Subordinate Staff Selection Commission Rules, 1993;(c)"Committee" means the Departmental Promotion Committee constituted under the rules;(d)"Demonstrator" means the Fisheries Demonstrator;(e)"Deputy Superintendent" means Deputy Superintendent of Fisheries;(f)"Director" means Director of Fisheries;(g)"Examination" means the competitive examination;(h)"Government" means the Government of Orissa (in Fisheries and Animal Resources Development Department);(i)"Extension Officer" means Fishery Extension Officer and includes Inspector of Fisheries and laboratory Assistant;(j)"Service" means the Orissa Subordinate Fisheries' Service;(k)"Supervisor" means the Supervisor of Fisheries and includes Master-Fishermen;(l)"Schedule Castes and Scheduled Tribes" means such Castes and Tribes as notified by the President of India under Articles 341 and 342 of the Constitution of India.(m)"Vacancy" means the vacancy/vacancies which occur and are likely to occur during the calendar year due to retirement/promotion/post creation/leave reserve post/training reserve post;(n)"Year" means a calendar year.Part-II Cadre of Service
