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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Odisha - Subsection

Section 2(1)(m) in The Orissa Subordinate Fisheries Service Rules, 1994

(m)"Vacancy" means the vacancy/vacancies which occur and are likely to occur during the calendar year due to retirement/promotion/post creation/leave reserve post/training reserve post;