Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 1, Cited by 0]

Madhya Pradesh High Court

Dinesh Sharma vs The State Of Madhya Pradesh on 8 June, 2023

Author: Dwarka Dhish Bansal

Bench: Dwarka Dhish Bansal

1 IN THE HIGH COURT OF MADHYA PRADESH AT GWALIOR MCRC No. 3130 of 2016 (DINESH SHARMA AND OTHERS Vs THE STATE OF MADHYA PRADESH AND OTHERS) Dated : 08-06-2023 List the case alongwith MCRC No.47077/2022.

(DWARKA DHISH BANSAL) V. JUDGE Adnan Signature Not Verified Signed by: ADNAN HUSAIN ANSARI Signing time: 6/9/2023 11:44:19 AM