Madhya Pradesh High Court
Dinesh Sharma vs The State Of Madhya Pradesh on 8 June, 2023
Author: Dwarka Dhish Bansal
Bench: Dwarka Dhish Bansal
1 IN THE HIGH COURT OF MADHYA PRADESH AT GWALIOR MCRC No. 3130 of 2016 (DINESH SHARMA AND OTHERS Vs THE STATE OF MADHYA PRADESH AND OTHERS) Dated : 08-06-2023 List the case alongwith MCRC No.47077/2022.
(DWARKA DHISH BANSAL) V. JUDGE Adnan Signature Not Verified Signed by: ADNAN HUSAIN ANSARI Signing time: 6/9/2023 11:44:19 AM