Himachal Pradesh High Court
Vinod Verma vs . Smt. Anita Vashisht on 14 December, 2022
Author: Satyen Vaidya
Bench: Satyen Vaidya
Vinod Verma vs. Smt. Anita Vashisht .
RSA No. 99 of 2022.
14.12.2022 Present: Mr. D.N. Sharma, Advocate, for the appellant.
Ms. Aruna Chauhan, Advocate, for the respondent.
CMP No. 5315 of 2022.
In compliance to order dated 12.10.2022 passed in CMP No. 5315 of 2022, the appellant has deposited the decretal amount in the Registry of this Court.
In view of this, interim order dated 06.05.2022 passed in the aforesaid application is confirmed and shall remain in force till final adjudication of the appeal. Application stands disposed of.
RSA No. 99 of 2022.
Ms. Aruna Chauhan, Advocate, appears for the respondent and submits that the learned senior counsel who has to appear for the respondent is not available today on account of his personal difficulty. On her request, list on 1st March, 2023.
(Satyen Vaidya) Judge.
14th December, 2022.
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