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[Cites 0, Cited by 0] [Section 21] [Entire Act]

State of Bihar - Subsection

Section 21(2) in Patna University Act, 1976

(2)The Vice-Chancellor, may, whenever he thinks fit, and shall upon a requisition in writing signed by not less than one-third of the total number of members of the Senate, [convene only one special meeting of the Senate in a year.] [Substituted by Act 67 of 1982.]