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State of Bihar - Section

Section 21 in Patna University Act, 1976

21. Meetings of the Senate.

- [(1) The Senate shall meet twice in a year on dates to be fixed by the Vice-Chancellor which shall be called ordinary meetings of the Senate and one of them shall be declared by the Statutes to be the Annual meeting of Senate in which the budget of the University for the next year shall be passed.] [Substituted by Act 67 of 1982.]
(2)The Vice-Chancellor, may, whenever he thinks fit, and shall upon a requisition in writing signed by not less than one-third of the total number of members of the Senate, [convene only one special meeting of the Senate in a year.] [Substituted by Act 67 of 1982.]