Section 31 in The Punjab Ancient and Historical Monuments and Archaeological Sites and Remains Rules, 1965
31. Effect of declaration of prohibited or regulated area.
- [Section 38 (2) (a)]. - No person other than an archaeological officer shall undertake any mining operation or any construction :-(a)in a prohibited area, or(b)in a regulated area, except under and in accordance with the terms and conditions of a licence granted by the Director.
