Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 31] [Entire Act] State of Punjab - Subsection Section 31(b) in The Punjab Ancient and Historical Monuments and Archaeological Sites and Remains Rules, 1965 (b)in a regulated area, except under and in accordance with the terms and conditions of a licence granted by the Director.
