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[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of Odisha - Subsection

Section 9(d) in Madhu Babu Pension Yojana Rules, 2008

(d)Each Extension Officer, on receipt of the application from the B.D.O. will enquire in to the eligibility of the applicant in terms of Rule 6, scrutinize the documents enclosed thoroughly with personal contact with certifying-officer and record his findings on the body of the application in appropriate place and forward the same to the B.D.O. within a period of 15 days.