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[Cites 0, Cited by 0] [Section 20] [Entire Act]

State of Chattisgarh - Subsection

Section 20(2) in Chhattisgarh Kamdhenu Vishwavidyalaya Adhiniyam, 2011

(2)The Dean of the Student Welfare shall exercise such powers and perform such duties as may be conferred or imposed on him by the Statutes.Chapter-IV Authorities of the Vishwavidyalaya