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State of Chattisgarh - Section

Section 20 in Chhattisgarh Kamdhenu Vishwavidyalaya Adhiniyam, 2011

20. Dean of Student Welfare.

(1)The Dean of the Student Welfare shall be a whole time salaried officer of the Vishwavidyalaya and shall be appointed by the Vice-Chancellor in such manner prescribed and on such terms and conditions of service as may be prescribed.
(2)The Dean of the Student Welfare shall exercise such powers and perform such duties as may be conferred or imposed on him by the Statutes.Chapter-IV Authorities of the Vishwavidyalaya