Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 51(7)] [Section 51] [Entire Act] State of Tamilnadu - Subsection Section 51(7)(c) in Tamil Nadu Combined Development and Building Rules, 2019 (c)Quality Inspection Programme to be carried on the site shall be worked out by QAR in consultation with the owner, builder, CER.