Section 24 in U.P. Primary Agricultural Co-Operative Credit Societies Centralised Service Rules, 1976
24. [ [Rules 24 and 26 Substituted by Notification No. 1636/XII-C-1-84-7(1)-1976, dated 8th June, 1984.]
Appointment on any post in the Centralised Service shall be-(i)by absorption in accordance with Rule 21;(ii)by taking on deputation from the cadres of Co-operative Supervisors of Uttar Pradesh Co-operative Union and Inspectors Group I and II of the Co-operative Department as provided in Rules 4 and 26(2) ;(iii)by direct recruitment, or(iv)by promotion.]
