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[Cites 0, Cited by 0] [Section 24] [Entire Act]

State of Uttar Pradesh - Subsection

Section 24(ii) in U.P. Primary Agricultural Co-Operative Credit Societies Centralised Service Rules, 1976

(ii)by taking on deputation from the cadres of Co-operative Supervisors of Uttar Pradesh Co-operative Union and Inspectors Group I and II of the Co-operative Department as provided in Rules 4 and 26(2) ;