Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 46] [Entire Act] Daman and Diu - Subsection Section 46(4) in The Daman And Diu Panchayat Regulation, 2012 (4)The Chief Executive Officer shall forward the annual administrative report through Director Panchayat along with his comments to the Administrator.CHAPIER VI Control Of Gram Panchayat
