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Daman and Diu - Section

Section 46 in The Daman And Diu Panchayat Regulation, 2012

46. Administrative report.

(1)Every Gram Panchayat shall submit annually to the Chief Executive Officer a report on the administration of the Gram Panchayat during the previous year.
(2)The report shall be prepared by the Panchayat Secretary and after it is approved by the Gram Panchayat, shall be forwarded to the Chief Executive Officer with a copy of the resolution of the Gram Panchayat thereon.
(3)The annual administration report of the Gram Panchayat shall contain an introductory section with basic statistics about the Gram Panchayat and data related to devolution of functions, finances, functionaries and performance of its duties, functions and obligations.
(4)The Chief Executive Officer shall forward the annual administrative report through Director Panchayat along with his comments to the Administrator.CHAPIER VI Control Of Gram Panchayat