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[Cites 0, Cited by 0] [Section 3(2)] [Section 3] [Entire Act]

State of Madhya Pradesh - Subsection

Section 3(2)(f) in The M.P. Bhiksha Vritti Nivaran Niyam, 1977

(f)The method of disposal of the money, food or gifts when collected and the area within the disposal is to be made.