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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Madhya Pradesh - Subsection

Section 3(2) in The M.P. Bhiksha Vritti Nivaran Niyam, 1977

(2)The application shall contain the following particulars namely-
(a)Full name of the applicant;
(b)Age;
(c)Occupation;
(d)Address;
(e)The period, the purpose and the manner of collection of money, food or gifts;
(f)The method of disposal of the money, food or gifts when collected and the area within the disposal is to be made.