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[Cites 0, Cited by 0] [Section 2(2)] [Section 2] [Entire Act]

State of Odisha - Subsection

Section 2(2)(ix) in The Orissa Universities (Non-teaching employees) Revised Scales of Pay Rules, 2009

(ix)any other class or category of persons whom the Chancellor may, by order, specifically exclude from the operation of all or any of the provisions contained in these rules.