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State of Odisha - Section

Section 2 in The Orissa Universities (Non-teaching employees) Revised Scales of Pay Rules, 2009

2. Application.

(1)Save as otherwise provided by or under these rules, these rules shall apply to all persons in whole time employment of the Utkal University, Berhampur University, Sambalpur University, Sri Jagannath Sanskrit Viswabidyalaya, Puri, Ravenshaw University, North Orissa University and Fakir Mohan University.
(2)These rules shall not apply to -
(i)persons engaged by the Universities on contract basis except when the contract provides otherwise;
(ii)persons re-employed in University service after retirement;
(iii)persons paid out of Contingencies;
(iv)persons paid otherwise than on a monthly basis including those paid only on piece rate basis;
(v)persons not drawing pay in regular scales of pay for whom no revised scales pay are prescribed;
(vi)employees borne in the "Work-charged Establishment" as defined in the Resolution of Government in the erstwhile Political and Services Department No.9488, dated the 18th June 1974;
(vii)employees covered under University Grants Commission/All India Council of Technical Education Scales of Pay;
(viii)persons not in whole time employment under Universities;
(ix)any other class or category of persons whom the Chancellor may, by order, specifically exclude from the operation of all or any of the provisions contained in these rules.