Bombay High Court
The Solapur Municipal Corporation Thr. ... vs Ramesh S/O Ramchandra Vishnu on 20 April, 2023
Author: N. J. Jamadar
Bench: N. J. Jamadar
Board Sr.No.:-153
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
APPELLATE SIDE CIVIL JURISDICTION
WRIT PETITION NO. 1057 OF 2020
Bhawarlal Parasmal Joshi ....PETITIONER
V/S
The Solapur Municipal Corporation And Ors ....RESPONDENT
WITH WRIT PETITION STAMP NO. 1239 OF 2021 The Solapur Municipal Corporation Through Its....PETITIONER Superintendant Of Land And Estates And Ors V/S Raju Pralhad Mangtani ....RESPONDENT WITH WRIT PETITION STAMP NO. 559 OF 2021 The Solapur Municipal Corporation And Ors ....PETITIONER V/S Talareja Manoharlal Haridaslal ....RESPONDENT WITH WRIT PETITION NO. 940 OF 2020 Sanjay Rajgopal Upadhye ....PETITIONER V/S The Solapur Municipal Corporation Through ....RESPONDENT Superintendant Of Land And Estates And Ors WITH Page 1/20 ::: Uploaded on - 21/04/2023 ::: Downloaded on - 21/04/2023 17:14:31 ::: WRIT PETITION NO. 1074 OF 2020 Vinod Ratanshi Shah ....PETITIONER V/S The Solapur Municipal Corporation Through ....RESPONDENT Superintendant Of Land And Estates WITH WRIT PETITION NO. 1082 OF 2020 Ramesh Goyal Decd Through Kranti Ramesh ....PETITIONER Goyal V/S The Solapur Municipal Corporation Through ....RESPONDENT Superintendant Of Land And Estates And Ors WITH WRIT PETITION STAMP NO. 2640 OF 2021 The Solapur Municipal Corporation Thr. ....PETITIONER Superintendant Of Land And Estates And Ors V/S Ashok Manikchand Shah Decd. Thr. Lhr ....RESPONDENT Abhijeet Ashok Shah WITH WRIT PETITION STAMP NO. 1259 OF 2021 The Solapur Municipal Corporation Through Its....PETITIONER Superintendant Of Land And Estate And Ors.
V/S Pawar Dinesh Gopal ....RESPONDENT WITH WRIT PETITION NO. 1049 OF 2020 Page 2/20 ::: Uploaded on - 21/04/2023 ::: Downloaded on - 21/04/2023 17:14:31 ::: Omprakash Dnyandev Barad ....PETITIONER V/S The Solapur Municipal Corporation And Ors ....RESPONDENT WITH WRIT PETITION NO. 931 OF 2020 Alka Sanjeevkumar Nichani ....PETITIONER V/S The Solapur Municipal Corporation Through ....RESPONDENT Superintendant Of Land And Estates And Ors WITH WRIT PETITION NO. 922 OF 2020 Ashok Piraji Pawar ....PETITIONER V/S The Solapur Municipal Corporation Through ....RESPONDENT Superintendant Of Land And Estates And Ors WITH WRIT PETITION NO. 924 OF 2020 Bharat Jalinder Magrumkhane ....PETITIONER V/S The Solapur Municipal Corporation Through ....RESPONDENT Superintendant Of Land And Estates And Ors WITH WRIT PETITION NO. 928 OF 2020 Sanjeev Tikamdas Nichani ....PETITIONER V/S The Solapur Municipal Corporation Through ....RESPONDENT Superintendant Of Land And Estates And Ors Page 3/20 ::: Uploaded on - 21/04/2023 ::: Downloaded on - 21/04/2023 17:14:31 ::: WITH WRIT PETITION NO. 920 OF 2020 Jagdish Hirji Shah ....PETITIONER V/S The Solapur Municipal Corporation Through ....RESPONDENT Superintendant Of Land And Estaes And Ors WITH WRIT PETITION NO. 929 OF 2020 Ramesh Kanji Dedhiya Decd. Through Lhr ....PETITIONER Khushal Ramesh Dedhiya V/S The Solapur Municipal Corproation Through ....RESPONDENT Superintendant Of Land And Estates And Ors WITH WRIT PETITION NO. 921 OF 2020 Ashok Manikchand Shah Decd. Through Lhr ....PETITIONER Abhijeet Ashok Shah And Anjali Ashok Shah V/S The Solapur Municipal Corproation Through ....RESPONDENT Superintendant Of Land And Estates And Ors WITH WRIT PETITION NO. 941 OF 2020 Sunil Rajgopal Upadhye ....PETITIONER V/S The Solapur Municipal Corporation Through ....RESPONDENT Superintendant Of Land And Estates And Ors WITH Page 4/20 ::: Uploaded on - 21/04/2023 ::: Downloaded on - 21/04/2023 17:14:31 ::: WRIT PETITION NO. 923 OF 2020 Pankaj Madhukar Kalekar ....PETITIONER V/S The Solapur Municipal Corporation Through ....RESPONDENT Superintendant Of Land And Estates And Ors WITH WRIT PETITION NO. 926 OF 2020 C.b.katte Dced. Through Lhr Rohit Katte ....PETITIONER V/S The Solapur Municipal Corporation Through ....RESPONDENT Superintendant Of Land And Estates And Ors WITH WRIT PETITION NO. 925 OF 2020 Jalinder Ranu Magrumkhane ....PETITIONER V/S The Solapur Municipal Corportation Through ....RESPONDENT Superintendant Of Land And Estates And Ors WITH WRIT PETITION NO. 918 OF 2020 Sankatlal Gowardhan Upadhey Decd. Through ....PETITIONER Lhr Gaurav B. Upadhey V/S The Solapur Municipal Corporation Through ....RESPONDENT Superintendant Of Land And Estates And Ors WITH WRIT PETITION NO. 939 OF 2020 Page 5/20 ::: Uploaded on - 21/04/2023 ::: Downloaded on - 21/04/2023 17:14:31 ::: Ramesh Ramchandra Vishnu ....PETITIONER V/S The Solapur Municipal Corporation Through ....RESPONDENT Superintendant Of Land And Estates And Ors WITH WRIT PETITION NO. 938 OF 2020 Manoj Parasmal Joshi ....PETITIONER V/S The Solapur Municipal Corporation Through ....RESPONDENT Superintendant Of Land And Estates And Ors WITH WRIT PETITION NO. 919 OF 2020 Sangeeta Sanjay Soni ....PETITIONER V/S The Solapur Municipal Corporation Through ....RESPONDENT Superintendant Of Land And Estate WITH WRIT PETITION NO. 933 OF 2020 Wadhariya Bhajandass Khatanmal Decd. ....PETITIONER Through Lhr Arjundas M. Wadhariya V/S The Solapur Municipal Corporation Through ....RESPONDENT Superintendant Of Land And Estates And Ors WITH WRIT PETITION NO. 934 OF 2020 Mulchand Devji Shah Since Deced Throu Legal....PETITIONER Heir Amit Mulchand Shah Page 6/20 ::: Uploaded on - 21/04/2023 ::: Downloaded on - 21/04/2023 17:14:31 ::: V/S The Solapur Municipal Corporation Through ....RESPONDENT Superintendant Of Land And Estates And Ors WITH WRIT PETITION NO. 930 OF 2020 Kavita Jani ....PETITIONER V/S The Solapur Municipal Corporation Through ....RESPONDENT Superintendant Of Land And Estates And Ors WITH WRIT PETITION NO. 937 OF 2020 Smt. Laxmiben Mulchand Shah ....PETITIONER V/S The Solapur Municipal Corporation Through ....RESPONDENT Superintendant Of Land And Estates And Ors WITH WRIT PETITION NO. 1073 OF 2020 Basavraj Shivpadappa Chinchure ....PETITIONER V/S The Solapur Municipal Corporation Through ....RESPONDENT Superintendant Of Land And Estates And Ors WITH WRIT PETITION NO. 1078 OF 2020 Smt. Jayaben W/o. Jayantilal Gada ....PETITIONER V/S The Solapur Municipal Corporation Through ....RESPONDENT Superintendant Of Land And Estates And Ors Page 7/20 ::: Uploaded on - 21/04/2023 ::: Downloaded on - 21/04/2023 17:14:31 ::: WITH WRIT PETITION NO. 1075 OF 2020 Rohit Ramesh Vishnu ....PETITIONER V/S The Solapur Municipal Corporation Through ....RESPONDENT Superintendent Land And Ors WITH WRIT PETITION NO. 1079 OF 2020 Girish Shrichand Jani ....PETITIONER V/S The Solapur Municipal Corporation Through ....RESPONDENT Superintendant Of Land And Ors WITH WRIT PETITION NO. 1067 OF 2020 Himmatlal Champalal Muttha ....PETITIONER V/S The Solapur Municipal Corporation Through ....RESPONDENT Superintendant Of Land And Estates And Ors WITH WRIT PETITION NO. 1080 OF 2020 Sanjay Purushotam Kekade ....PETITIONER V/S The Solapur Municipal Corporation Through ....RESPONDENT Superintendant Of Land And Estates And Ors WITH WRIT PETITION NO. 1058 OF 2020 Page 8/20 ::: Uploaded on - 21/04/2023 ::: Downloaded on - 21/04/2023 17:14:31 ::: Manoharlal Haridasmal Talreja ....PETITIONER V/S The Solapur Municipal Corporation Through ....RESPONDENT Superintendant Of Land And Esttes And Ors WITH WRIT PETITION NO. 1069 OF 2020 Kanhaiyalal Mohandas Vadhariya ....PETITIONER V/S The Solapur Municipal Corporation Through ....RESPONDENT Superintedant Of Land And Estates And Ors WITH WRIT PETITION NO. 1065 OF 2020 Chandarlal Arjundas Ahuja ....PETITIONER V/S The Solapur Municipal Corporation Through ....RESPONDENT Superintendant Of Land And Estates And Ors WITH WRIT PETITION NO. 1070 OF 2020 Dhiren Jayantilal Gada ....PETITIONER V/S The Solapur Municipal Corporation Through ....RESPONDENT Superintendant Of Land And Ors WITH WRIT PETITION NO. 1081 OF 2020 Rimpal Khushal Dedhiya ....PETITIONER V/S The Solapur Municipal Corporation Through Page 9/20 ::: Uploaded on - 21/04/2023 ::: Downloaded on - 21/04/2023 17:14:31 ::: Superintendant Of Land And Estates And Ors WITH WRIT PETITION NO. 1068 OF 2020 Deepak Murlidhar Kandhari ....PETITIONER V/S The Solapur Municipal Corporation Through ....RESPONDENT Superintendant Of Land And Ors WITH WRIT PETITION NO. 1076 OF 2020 Ratanashi Hansraj Shah Decd Through Praveen ....PETITIONER Ratanshi Shah V/S The Solapur Municipal Corporation Through ....RESPONDENT Superintendant Of Land And Estates And Ors WITH WRIT PETITION NO. 1060 OF 2020 Smt. Tara Pravin Shah ....PETITIONER V/S The Solapur Municipal Corporation Through ....RESPONDENT Superintendant Of Land And Ors WITH WRIT PETITION NO. 1066 OF 2020 Smt. Sushmatai Murlidhar Ghadge ....PETITIONER V/S The Solapur Municipal Corporation Through ....RESPONDENT Superintendant Of Land And Ors ....RESPONDENT Page 10/20 ::: Uploaded on - 21/04/2023 ::: Downloaded on - 21/04/2023 17:14:31 ::: WITH WRIT PETITION NO. 1059 OF 2020 Raju Pralhad Mangtani ....PETITIONER V/S The Solapur Municipal Corporation Through ....RESPONDENT Superintendant Of Land And Esttes And Ors WITH WRIT PETITION NO. 1083 OF 2020 Jayantilal Bhavanji Gada ....PETITIONER V/S The Solapur Municipal Corporation Through ....RESPONDENT Superintendant Of Land And Estates And Ors WITH WRIT PETITION NO. 1339 OF 2022 Mukesh Arjundas Kandhari And Anr ....PETITIONER V/S The Solapur Municipal Corporation Through ....RESPONDENT Supeerintendant Of Land And Ors WITH WRIT PETITION NO. 1340 OF 2022 Gani Husainsab Choudhari Decd. Through Lhr ....PETITIONER Maboob Gani Jussainsab Choudhari V/S The Solapur Municipal Corporation Through ....RESPONDENT Superintendant Of Land And Ors WITH WRIT PETITION NO. 1342 OF 2022 Page 11/20 ::: Uploaded on - 21/04/2023 ::: Downloaded on - 21/04/2023 17:14:31 ::: Raju Murlidhar Kandhari Through Kavita Raju ....PETITIONER Kandhari V/S The Solapur Municipal Corporation Through ....RESPONDENT Superintendant Of Land And Ors WITH WRIT PETITION STAMP NO. 550 OF 2021 The Solapur Municipal Corporation And Ors ....PETITIONER V/S Jayantilal Bhavanji Gada ....RESPONDENT WITH WRIT PETITION STAMP NO. 1268 OF 2021 The Solapur Municipal Corporation Through Its....PETITIONER Superintendant Of Land And Estate And Ors.
V/S Sanjay Purushottam Kekade ....RESPONDENT WITH WRIT PETITION STAMP NO. 2000 OF 2021 The Solapur Municipal Corporation And Ors ....PETITIONER V/S Basavraj Shivpadappa Chinchure ....RESPONDENT WITH WRIT PETITION STAMP NO. 2094 OF 2021 The Solapur Municipal Corporation And Ors ....PETITIONER V/S Ashok Piraji Pawar ....RESPONDENT Page 12/20 ::: Uploaded on - 21/04/2023 ::: Downloaded on - 21/04/2023 17:14:31 ::: WITH WRIT PETITION STAMP NO. 4062 OF 2021 The Solapur Municipal Corporation Thr. ....PETITIONER Superintendant Of Land And Estates And Ors V/S Ramesh S/o Ramchandra Vishnu ....RESPONDENT WITH WRIT PETITION STAMP NO. 2127 OF 2021 The Solapur Municipal Corporation And Ors ....PETITIONER V/S Ahuja Dinesh Prakash ....RESPONDENT WITH WRIT PETITION STAMP NO. 2476 OF 2021 The Solapur Minicipal Corporation Thr. ....PETITIONER Superintendant Of Land And Estates And Ors V/S Mulchand Devji Shah Decd. Thr Lhr Amit ....RESPONDENT Mulchand Shah WITH WRIT PETITION STAMP NO. 2599 OF 2021 The Solapur Municipal Corporation Through Its....PETITIONER Superintendant Of Land And Estates And Ors V/S Jagdish Hirji Shah ....RESPONDENT WITH WRIT PETITION STAMP NO. 2602 OF 2021 Page 13/20 ::: Uploaded on - 21/04/2023 ::: Downloaded on - 21/04/2023 17:14:31 ::: The Municipal Corporation Of Greater Mumbai....PETITIONER V/S Dhiren Jayantilal Gada ....RESPONDENT WITH WRIT PETITION STAMP NO. 4741 OF 2021 The Solapur Municipal Corporation Through Its....PETITIONER Superintendant Of Land And Estates And Ors V/S Rimpal Khushal Dedhiya ....RESPONDENT WITH WRIT PETITION STAMP NO. 3820 OF 2021 The Solapur Municipal Corporation And Ors ....PETITIONER V/S Smt. Kavita Shrichand Jani ....RESPONDENT WITH WRIT PETITION STAMP NO. 4252 OF 2021 The Solapur Municipal Corporation Through Its....PETITIONER Superintendant And Ors.
V/S Pankaj Madhukar Kalekar ....RESPONDENT WITH WRIT PETITION STAMP NO. 4943 OF 2021 The Solapur Municipal Corporation Through Its....PETITIONER Superintendant Of Land And Estates And Ors V/S Bharat Jalinder Magrumkhane ....RESPONDENT Page 14/20 ::: Uploaded on - 21/04/2023 ::: Downloaded on - 21/04/2023 17:14:31 ::: WITH WRIT PETITION STAMP NO. 4773 OF 2021 The Solapur Municipal Corporation Through Its....PETITIONER Superintendant Of Land And Estates And Ors.
V/S Manik S/o Dhanaraj Goyal ....RESPONDENT WITH WRIT PETITION STAMP NO. 4941 OF 2021 The Solapur Municipal Corporation Through Its....PETITIONER Superintendant Of Land And Estates And Ors V/S Jalinder Ranu Magrumkhane ....RESPONDENT WITH WRIT PETITION STAMP NO. 2653 OF 2021 The Solapur Municipal Corporation Thr. ....PETITIONER Superintendant Of Land And Estates V/S Hitendra Ratansinh Shah ....RESPONDENT WITH WRIT PETITION STAMP NO. 4086 OF 2021 The Solapur Municipal Corporation Through Its....PETITIONER Superintendant Of Land And Estates And Ors.
V/S Sangita Sanjay Soni ....RESPONDENT WITH WRIT PETITION STAMP NO. 99049 OF 2020 Page 15/20 ::: Uploaded on - 21/04/2023 ::: Downloaded on - 21/04/2023 17:14:31 ::: The Solapur Municipal Corporation Through Its....PETITIONER Superintendant Of Land And Estate And Ors.
V/S Bhawarlal Parasmal Joshi ....RESPONDENT WITH WRIT PETITION STAMP NO. 4737 OF 2021 The Solapur Municipal Corporation Through Its....PETITIONER Superintendant Of Land And Estates And Ors V/S Omprakash Dnyandev Barad ....RESPONDENT WITH WRIT PETITION STAMP NO. 4769 OF 2021 The Solapur Municipal Corporation Through Its....PETITIONER Superintendant Of Land And Estates And Ors V/S C.b.katte ....RESPONDENT WITH WRIT PETITION STAMP NO. 542 OF 2021 The Solapur Municipal Corporation And Ors ....PETITIONER V/S Girish Shrichand Jani ....RESPONDENT WITH WRIT PETITION STAMP NO. 4104 OF 2021 The Solapur Municipal Corporati Throuogh Its ....PETITIONER Superintendant Of Land And Estate And Ors.
V/S Ratansinh Hansraj Shah (deceased) Through Page 16/20 ::: Uploaded on - 21/04/2023 ::: Downloaded on - 21/04/2023 17:14:31 ::: Legal Heir Hitendra Ratansinh Shah WITH WRIT PETITION STAMP NO. 4782 OF 2021 The Solapur Municipal Corporation Through Its....PETITIONER Superintendant Of Land And Estates And Ors V/S Tara Pravinchand Shah ....RESPONDENT WITH WRIT PETITION STAMP NO. 546 OF 2021 The Solapur Municipal Corporation And Ors ....PETITIONER V/S Mukesh And Naresh Arjundas Kandhari ....RESPONDENT WITH WRIT PETITION STAMP NO. 552 OF 2021 The Solapur Municipal Corporation And Ors ....PETITIONER V/S Ahuja Chandarlal Arjundas ....RESPONDENT WITH WRIT PETITION STAMP NO. 2645 OF 2021 The Solapur Municipal Corporation Thr. ....PETITIONER Superintendant Of Land And Estates V/S Gani Husainsab Choudhari ....RESPONDENT WITH WRIT PETITION STAMP NO. 3881 OF 2021 ....RESPONDENT Page 17/20 ::: Uploaded on - 21/04/2023 ::: Downloaded on - 21/04/2023 17:14:31 ::: The Solapur Municipal Corporation And Ors ....PETITIONER V/S Ramesh Jugraj Goyal (deceased) Thru Lhrs ....RESPONDENT Kranti Ramesh Goyal WITH WRIT PETITION STAMP NO. 2133 OF 2021 Solapur Municiapl Corporation And Ors ....PETITIONER V/S Arjun Mohandas Wadhariya ....RESPONDENT WITH WRIT PETITION STAMP NO. 3894 OF 2021 The Solapur Municipal Corporation And Ors ....PETITIONER V/S Vinod Ratansinh Shah ....RESPONDENT WITH WRIT PETITION STAMP NO. 1986 OF 2021 The Solapur Municipal Corporation And Ors ....PETITIONER V/S Mutha Champalal Bansilal (deceased) Through ....RESPONDENT Legal Heir Himatlal Champalal Mutha WITH WRIT PETITION STAMP NO. 3819 OF 2021 The Solapur Municipal Corporation, Solapur ....PETITIONER And Ors V/S Raju Murlidhar Kandhari Decd. Thr. Lhr Kavita ....RESPONDENT Raju Kandhari Page 18/20 ::: Uploaded on - 21/04/2023 ::: Downloaded on - 21/04/2023 17:14:31 ::: WITH WRIT PETITION STAMP NO. 4084 OF 2021 The Solapur Municipal Corporation Through Its....PETITIONER Superintendant Of Land And Estate And Ors.
V/S Ratansinh Hansraj Shah (deceased) Through ....RESPONDENT Legal Heir Praveen Ratansinh Shah WITH WRIT PETITION STAMP NO. 548 OF 2021 The Solapur Municipal Corporation And Ors ....PETITIONER V/S Alka Sanjeevkumar Nichani ....RESPONDENT WITH WRIT PETITION STAMP NO. 1235 OF 2021 The Solapur Municipal Corporation Through Its....PETITIONER Superintendant Of Land And Estate And Ors.
V/S Rohit Ramesh Vishnu ....RESPONDENT WITH WRIT PETITION NO. 1071 OF 2020 Manik Dhanraj Goyal ....PETITIONER V/S The Solapur Municipal Corporation Through ....RESPONDENT Superintendant Of Land And Estates And Ors WITH WRIT PETITION NO. 927 OF 2020 Page 19/20 ::: Uploaded on - 21/04/2023 ::: Downloaded on - 21/04/2023 17:14:31 ::: Dinesh Prakash Ahuja ....PETITIONER V/S The Solapur Municipal Corporation Through ....RESPONDENT Superintendant Of Land And Estates And Ors CORAM : HON'BLE SHRI JUSTICE N. J. JAMADAR J DATE : 20th April, 2023 P.C. :
Balance Daily Board cannot be taken up today on account of paucity of time. Stand over to 06/07/2023 . Ad-interim relief or interim relief, if any, granted earlier will continue to operate till next date.
( FOR REGISTRAR JUDICIAL - I ) Page 20/20 ::: Uploaded on - 21/04/2023 ::: Downloaded on - 21/04/2023 17:14:31 :::