Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 15] [Entire Act] State of Bihar - Subsection Section 15(a) in The Bihar Civil Service (Judicial Branch) (Training and Departmental Examination), Rules, 1963 (a)the registers maintained in the office of a Munsif and of a Subordinate Judge and in the Nazarat, Accounts, Record Room and Copying Department;
