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State of Bihar - Section

Section 15 in The Bihar Civil Service (Judicial Branch) (Training and Departmental Examination), Rules, 1963

15.

About two months of the period should be devoted to practical experience of the administrative work of a civil judicial officer. The probationer should acquire a thorough acquaintance with the work of each department and particularly with-
(a)the registers maintained in the office of a Munsif and of a Subordinate Judge and in the Nazarat, Accounts, Record Room and Copying Department;
(b)the classification and arrangement of papers in the records of suits and cases;
(c)the preparation of monthly, quarterly and annual statements;
(d)the preparation of decrees;
(e)the system of distribution of processes in the Nazarat; and
(f)the arrangement, examination, preservation and destruction of records deposited in the District Judge's Record Room.