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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Odisha - Subsection

Section 7(1) in The Orissa Vigilance Group 'A' and Group 'B' Services (Method of Selection and Conditions of Deputation) Orders, 2004

(1)There shall be a Screening Committee constituted for appointment of Inspector of Police, Vigilance consisting of the following officials, namely -
Inspector-General, Vigilance ... Chairman
I.-G., H.Q. (to be nominated by D.-G.) ... Member
Additional Secretary, Home Department ... Member
S.P., Vigilance (to be nominated by Director, Vigilance) ... Member