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State of Odisha - Section

Section 7 in The Orissa Vigilance Group 'A' and Group 'B' Services (Method of Selection and Conditions of Deputation) Orders, 2004

7. Constitution of Screening Committee.

(1)There shall be a Screening Committee constituted for appointment of Inspector of Police, Vigilance consisting of the following officials, namely -
Inspector-General, Vigilance ... Chairman
I.-G., H.Q. (to be nominated by D.-G.) ... Member
Additional Secretary, Home Department ... Member
S.P., Vigilance (to be nominated by Director, Vigilance) ... Member
(2)The recommendation of this Screening Committee will be placed before Director, Vigilance for his approval and on his approval appointments shall be made accordingly.