Section 4(1)(b) in Tamil Nadu Agricultural Produce and Livestock Contract Farming and Services (Promotion and Facilitation) Act, 2019

[Cites 0, Cited by 0] [Section 4(1)] [Section 4] [Entire Act]

(b)five ex-officio members, namely:-

(i)Commissioner or Director, Agricultural Marketing and Agri Business as Member Secretary;

(ii)the Commissioner or Director of Agriculture;

(iii)the Commissioner or Director of Horticulture and Plantation Crops;

(iv)the Commissioner or Director of Animal Husbandry and Veterinary Services; and

(v)Joint Commissioner of Revenue Administration

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