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Union of India - Section

Section 206 in Rules of Procedure and Conduct of Business in Lok Sabha

206. Demands for grants.

(1)A separate demand shall ordinarily be made in respect of the grant proposed for each Ministry, provided that the Finance Minister may include in one demand grants proposed for two or more Ministries or Departments or make a demand in respect of expenditure which cannot readily be classified under particular Ministries.
(2)Each demand shall contain first statement of the total grant proposed and then a statement of the detailed estimate under each grant divided into items.