Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 206] [Entire Act] Union of India - Subsection Section 206(2) in Rules of Procedure and Conduct of Business in Lok Sabha (2)Each demand shall contain first statement of the total grant proposed and then a statement of the detailed estimate under each grant divided into items.
