Section 13 in Jawaharlal Institute of Post-Graduate Medical Education and Research Puducherry, Regulations, 2008
13. Constitution of Governing Body.
- The Governing Body of the Institute shall consist of the following Members, namely: -(1)The President of the Institute - ChairmanMembers Ex officio(2)Secretary (Ministry of Health and Family Welfare)(3)The Director-General of Health Services, Government of India(4)The member of the Institute representing the Ministry of Finance(5)The Director of the Institute(6)The Chief Secretary to the Government of Puducherry.(7)Dean of the Institute Other MembersOther Members(8)One member elected by the members of the Institute from amongst the three Members of Parliament elected to the Institute.(9)Three members to be elected by the members of the Institute from amongst themselves.(10)Two professors of the Institute by rotation nominated annually by the Institute in the order of seniority.(11)Any person for a period of three years who in the opinion of the Central Government will be contributing for the furtherance of the Institute subject to the proviso to sub-section (1) of section 10 of the Act.
