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[Cites 0, Cited by 0] [Section 10(8)] [Section 10] [Entire Act]

State of Gujarat - Subsection

Section 10(8)(viii) in First Statutes of Team Lease Skills University

(viii)The casual vacancies among the members (other than ex officio members) shall be filled applying the provisions suggested by the Act and Statutes for the constitution of the Governing Body: