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[Cites 0, Cited by 0] [Section 10] [Entire Act]

State of Gujarat - Subsection

Section 10(8) in First Statutes of Team Lease Skills University

(8)Secretary to the Government of Gujarat, Higher and Technical Education or his/her representative not below the rank of Deputy Secretary to Government or the Deputy Commissioner- ex-officio
(ii)The President shall be the Chairperson of the Governing Body. In his/her absence, a member of the Governing Body nominated by it shall chair its meeting;
(iii)Save as otherwise provided in this section, the term of nominated members of the Governing Body shall be three years from the date of nomination;
(iv)An ex-officio member shall continue so long as he/she holds the office by virtue of which he/she is such a member;
(v)As nearly as one third of the nominated members, except the ex-officio member shall retire by rotation each year. In the first two instances, the Governing Body may decide the procedure to identify the members who will retire;
(vi)A member may be re-nominated for the next term;
(vii)A member may resign his/her office by writing under his/her hand, addressed to the Chairperson, but he/she shall continue in office until his/her resignation has been accepted by the Chairperson;
(viii)The casual vacancies among the members (other than ex officio members) shall be filled applying the provisions suggested by the Act and Statutes for the constitution of the Governing Body:
Provided that a person nominated to a casual vacancy shall be a member for the residual term;
(ix)The Registrar is the Member-Secretary of the Governing Body without voting rights;
(x)The Governing Body shall meet at least three times in a calendar year;
(xi)Minimum four members shall form a quorum for a meeting of the Governing Body; the members may participate in person or through teleconferencing or video conferencing or any other form of distance participation;
(b)Powers and Functions
(i)The Governing Body shall be the supreme authority of the University. All movable and immovable property of the University shall vest in the Governing Body.
(ii)The Governing Body shall exercise following powers and functions, namely:-