Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 52] [Entire Act]

State of Chattisgarh - Subsection

Section 52(3) in Chhattisgarh Swami Vivekanand Technical University Adhiniyam, 2004

(3)A teacher who is appointed on part time basis in any institution shall not be given recognition by the University.