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State of Chattisgarh - Section

Section 52 in Chhattisgarh Swami Vivekanand Technical University Adhiniyam, 2004

52. Classification of teachers.

(1)Professor, Reader and Lecturer and Head of the Department in Colleges fulfilling the academic and other qualifications and conditions of experience laid down by the All India Council for Technical Education (AICTE) and drawing pay in the AICTE pay scales or approved by the State Government shall be recognised as Professor, Reader, Head of the Department and Lecturer of the University and Principal of College with a minimum 15 years teaching experience of degree level in concerned subjects and drawing salary of Principal approved by the State Government shall be recognised as Professor by the University.
(2)Visiting Professor means a Professor invited by the Executive Council for a short term of not more than 6 months as stipulated in the contract.
(3)A teacher who is appointed on part time basis in any institution shall not be given recognition by the University.