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Union of India - Section

Section 36 in The First Statutes of the Rajiv Gandhi National Institute of Youth Development, 2013

36. Board of Research Studies.

- 1. Membership of the Board. -
1.1Each School of Studies shall have a Board of Research Studies consisting of the following members:
(a)Dean of the School (Convenor and Chairman)
(b)Heads of Centres and Departments in the School:
(c)One Professor, one Associate Professor and one Assistant Professor from amongst the members of the Board of the School by rotation in order of seniority.
1.2The Professor concerned with any particular item on the agenda, who is not a member of the Board, shall be invited to attend the meeting and if there are two or more such Professors in a Department/Centre concerned with any particular item of agenda who are not members, they shall all be invited to attend the meeting; Provided that no person so invited shall have the right to vote