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[Cites 0, Cited by 0] [Section 36] [Entire Act]

Union of India - Subsection

Section 36(1) in The First Statutes of the Rajiv Gandhi National Institute of Youth Development, 2013

1.1Each School of Studies shall have a Board of Research Studies consisting of the following members:
(a)Dean of the School (Convenor and Chairman)
(b)Heads of Centres and Departments in the School:
(c)One Professor, one Associate Professor and one Assistant Professor from amongst the members of the Board of the School by rotation in order of seniority.