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State of Chattisgarh - Section

Section 7 in Chhattisgarh Winery Rules, 2013

7. Manufacture of wine.

(1)The wine shall be manufactured according to the formula and the process of manufacture submitted by the licensee and approved by the State Government.
(2)The spirit required for fortifying wine shall be obtained, stored and utilised in accordance with the rules made under Chhattisgarh Foreign Liquor Rules, 1996.