Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 7] [Entire Act] State of Chattisgarh - Subsection Section 7(2) in Chhattisgarh Winery Rules, 2013 (2)The spirit required for fortifying wine shall be obtained, stored and utilised in accordance with the rules made under Chhattisgarh Foreign Liquor Rules, 1996.
