Section 1 in The Assam Elementary Education (Provincialisation) Act, 1974
1. Short title, extent and commencement.
(1)This Act may be called the Assam Elementary Education (Provincialisation) Act, 1974.(2)It extends to the whole of Assam except the autonomous districts :Provided that the Governor may, with the consent of the district council concerned, extend all or any of the provisions of this Act, to all or any of the autonomous districts on such date as may be notified in this behalf.(3)It shall come into force on such date as the State Government may, by notification in the Official Gazette, appoint.
