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[Cites 0, Cited by 0] [Section 1] [Entire Act]

State of Assam - Subsection

Section 1(2) in The Assam Elementary Education (Provincialisation) Act, 1974

(2)It extends to the whole of Assam except the autonomous districts :Provided that the Governor may, with the consent of the district council concerned, extend all or any of the provisions of this Act, to all or any of the autonomous districts on such date as may be notified in this behalf.