Section 139(a) in U.P. Revenue Code (Amendment) Act, 2016
(a)in sub-section (1), -(i)in Hindi version, for the word ^^mi dysDVj the word ^^dysDVj shall be substituted;(ii)in clause (b), for the words "the estimated value of such property" the words "the estimated value, reserve price and circle rate of such property" shall be substituted;(iii)in Hindi version, in clause (g), for the words ^^tSlk fd dysDVj the words ^^ftUgsa fd dysDVj shall be substituted.