Section 139 in U.P. Revenue Code (Amendment) Act, 2016
139. Amendment of Section 184.
- In Section 184 of the said Code -(a)in sub-section (1), -(i)in Hindi version, for the word ^^mi dysDVj the word ^^dysDVj shall be substituted;(ii)in clause (b), for the words "the estimated value of such property" the words "the estimated value, reserve price and circle rate of such property" shall be substituted;(iii)in Hindi version, in clause (g), for the words ^^tSlk fd dysDVj the words ^^ftUgsa fd dysDVj shall be substituted.(b)in sub-section (2), -(i)in Hindi version, for the words ^^fodz; fd, tkus gsrq the words ^^tgka fodz; fd, tkus gsrq shall be substituted;(ii)for the figure and word "5.04 hectares" the figures and word "5.0586 hectares" shall be substituted.
