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[Cites 0, Cited by 0] [Section 3(5)] [Section 3] [Entire Act]

State of Chattisgarh - Subsection

Section 3(5)(b) in Chhattisgarh Agricultural Cattle Preservation Rules, 2014

(b)If the transporter is a farmer or cow foster, then it shall be necessary for him to produce a copy of Voter ID card or Aadhaar Card or Job Card of MNREGA as his identity proof for the purpose of sale/purchase of the Agricultural cattle. A concerned farmer or cow foster shall not transport more than five Agricultural cattle at a time.